Dr Reema Gogia Vs Anoop Kumar & 4 Ors

National Consumer Disputes Redressal Commission 21 Jan 2022 Revision Petition No. 2269 Of 2013 (2022) 01 NCDRC CK 0037
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2269 Of 2013

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Yakesh Anand, Deepshikha, Anoop Kumar

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 01 NCDRC CK 0037
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Yakesh Anand, Deepshikha, Anoop Kumar
  • Result: Dismissed
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