Tshering Samdup Bhutia & Ors Vs State Of Sikkim & Ors

Sikkim High Court 1 Feb 2022 Writ Petition (C) No. 01 Of 2022 (2022) 02 SIK CK 0003
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 01 Of 2022

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Yam Kumar Subba, Kingzum Sherpa, S. K. Chettri, Bhushan Nepal

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned counsel appearing for the respondents seeks time to file appropriate replies to the interim application Nos.01 of 2022 and 02 of 2022 as

well as Writ Petition.

Counter â€"affidavit may be filed within a period of four weeks. Three weeks thereafter, to the petitioner to file rejoinder, if any. The replies to the

applications may be filed within two weeks for both the interim applications.

List the matter on 25.03.2022.

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Case Metadata
  • Ck Citation: (2022) 02 SIK CK 0003
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Yam Kumar Subba, Kingzum Sherpa, S. K. Chettri, Bhushan Nepal
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