Md. Munna & Ors Vs Union Of India

Meghalaya High Court At Shillong 14 Feb 2022 Writ Petition (C) No. 64 Of 2015, 41 Of 2016 (2022) 02 MEG CK 0022
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 64 Of 2015, 41 Of 2016

Hon'ble Bench

W. Diengdoh, J

Advocates

M. Chanda, T. Sutnga, Dr. N. Mozika

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 02 MEG CK 0022
  • Coram: W. Diengdoh, J
  • Bench: Single Bench
  • Advocates: M. Chanda, T. Sutnga, Dr. N. Mozika
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