Dilip Sagun Naik Proprietor, D.S Naik Associates, B-4, Dn House, Ground Floor, Damodar Arcade, Opp.Chowgule College,Gogol, Margao, Goa Vs Dr. Maliyil Cheriyan Mathai S/O Shri Oommen Cheriyan, 525, Spotswood Gravelhill Road, Monroe Township, New Jersey 08831, USA

National Consumer Disputes Redressal Commission 17 Feb 2022 First Appeal No. 408 Of 2020 (2022) 02 NCDRC CK 0049
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 408 Of 2020

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Dileep Poolakkot, S.N. Joshi

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 02 NCDRC CK 0049
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Dileep Poolakkot, S.N. Joshi
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19
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