Arpana Malakar @ Aparna Malakar And Ors Vs Sub-Divisional Magistrate Kailashahar, District - Unakoti, Tripura And Ors

Tripura High Court- Agartala 24 Feb 2022 Regular Second Appeal 52 Of 2018 (2022) 02 TP CK 0024
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Second Appeal 52 Of 2018

Hon'ble Bench

T. Amarnath Goud, J

Advocates

S. Lodh, D. Bhattacharjee, P. Saha

Final Decision

Disposed Of

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 100
  • Code Of Civil Procedure, 1908 - Order 26 Rule 10(2), Order 26 Rule 10(3)
  • Evidence Act, 1872 - Section 90

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 02 TP CK 0024
  • Coram: T. Amarnath Goud, J
  • Bench: Single Bench
  • Advocates: S. Lodh, D. Bhattacharjee, P. Saha
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 100
  • Code Of Civil Procedure, 1908 - Order 26 Rule 10(2), Order 26 Rule 10(3)
  • Evidence Act, 1872 - Section 90
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