M/s. Indian Metal and Ferro Alloys Ltd Vs Joint Commissioner Of Sales Tax And Another

Orissa High Court 28 Feb 2022 Writ Petition (Civil) No. 15301 Of 2010 (2022) 02 OHC CK 0216
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (Civil) No. 15301 Of 2010

Hon'ble Bench

Dr. S. Muralidhar, CJ; R.K.Pattanaik, J

Advocates

Prakash Kumr Jena, Sunil Mishra

Judgement Text

Translate:

1. It is stated that the SLP is filed by the Department against the judgment of this Court inM /s. National Aluminum Company Ltd. Vrs. Deputy

Commissioner of Commercial Taxes, Bhubaneswar, (2012) 56 VST 68 is still pending in the Supreme Court. In that view of the matter these

petitions are adjourned sine die awaiting the judgment of the Supreme Court. It will be open to the parties to mention this case for listing of this petition

after the judgment of the Supreme Court.

2. Interim order shall continue till the next date.

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