Asianet Digital Network (P) Ltd Vs Star India Private Limited

Competition Commission Of India 28 Feb 2022 Case No. 09 Of 2022 (2022) 02 CCI CK 0007
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 09 Of 2022

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Acts Referred
  • Competition Act, 2002 - Section 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(4), 26(1), 27

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 02 CCI CK 0007
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(4), 26(1), 27
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