Cryogas Equipment Private Limited Vs Inox India Private Limited

Competition Commission Of India 8 Mar 2022 Case No. 08 of 2021 (2022) 03 CCI CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 08 of 2021

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Advocates

Vaibhav Gaggar, Kokila Kumar, Ketan Sarraf, Pankaj Bhatt, Nayan B. Pandya, Rajshekhar Rao, Anisha Chand, Soham Banerjee, Areeb Amanullah, Sudhir Sethi

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57
  • Copyright Act, 1957 - Section 15(2), 17(c), 55, 60, 63
  • General Regulations, 2009 - Regulation 35

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 CCI CK 0005
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
  • Advocates: Vaibhav Gaggar, Kokila Kumar, Ketan Sarraf, Pankaj Bhatt, Nayan B. Pandya, Rajshekhar Rao, Anisha Chand, Soham Banerjee, Areeb Amanullah, Sudhir Sethi
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57
  • Copyright Act, 1957 - Section 15(2), 17(c), 55, 60, 63
  • General Regulations, 2009 - Regulation 35
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