Devanshu Bose Vs Agra Development Authority & Ors

National Green Tribunal Principal Bench, New Delhi 24 Mar 2022 Original Application No. 329 Of 2021 (I.A. Nos. 52,53, 54 Of 2022) (2022) 03 NGT CK 0028
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 329 Of 2021 (I.A. Nos. 52,53, 54 Of 2022)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Vijay Kulkarni, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Acts Referred
  • Uttar Pradesh Urban Planning and Development Act, 1973 - Section 33
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25, 42(2), 44, 48

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2022) 03 NGT CK 0028
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Vijay Kulkarni, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Uttar Pradesh Urban Planning and Development Act, 1973 - Section 33
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25, 42(2), 44, 48
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