L. Sarada Vs Y.V. Anuradha

Andhra Pradesh High Court - Amaravati 29 Mar 2022 Appeal Suit No. 2518 Of 2001 (2022) 03 AP CK 0059
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Suit No. 2518 Of 2001

Hon'ble Bench

Subba Reddy Satti, J

Advocates

K V Chalapathi Rao, C S K V Ramanamurthy

Final Decision

Dismissed

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 118

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 AP CK 0059
  • Coram: Subba Reddy Satti, J
  • Bench: Single Bench
  • Advocates: K V Chalapathi Rao, C S K V Ramanamurthy
  • Result: Dismissed
Referenced Acts & Sections
  • Negotiable Instruments Act, 1881 - Section 118
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