RD Zeepness Anal & Anr Vs State Of Manipur & Anr

Manipur High Court (Imphal) 31 Mar 2022 Writ Petition (C) No. 696 Of 2020 (2022) 03 MAN CK 0051
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 696 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Worthing, A. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

(Through video conferencing)

Heard Mr. S. Worthing, learned counsel appearing for the petitioners and Mr. A. Vashum, learned GA appearing for the respondents.

The learned GA submitted that the counter affidavit on behalf of the respondents will be filed within 2 (two) days. In view of the above, the learned

GA prayed for taking up this matter on 08.04.2022.

As prayed for, list this case again on 08.04.2022.

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