Suman Jyoti Khaitan Vs ACIT

Income Tax Appellate Tribunal (Delhi G Bench) 6 Apr 2022 Income Tax Appeal No. 884/DEL/2018 (2022) 04 ITAT CK 0004
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 884/DEL/2018

Hon'ble Bench

N.K. Billaiya, (AM); Astha Chandra, J

Advocates

Sanjay Jain, Umesh Takyar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 401(a)(ia), 43B, 139(1), 143(3), 194J, 198

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0004
  • Coram: N.K. Billaiya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Sanjay Jain, Umesh Takyar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 401(a)(ia), 43B, 139(1), 143(3), 194J, 198
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