Anju Mahajan Vs Income Tax Office

Income Tax Appellate Tribunal (Delhi A Bench) 20 Apr 2022 Income Tax Appeal No. 2918/DEL/2016 (2022) 04 ITAT CK 0071
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 2918/DEL/2016

Hon'ble Bench

Saktijit Dey, J; Dr. B. R. R. Kumar, (AM)

Advocates

Vishal Kalra, Satpal Gulati

Final Decision

Allowed

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More