V.Jaiganesh Vs Government Of Tamil Nadu And Others

Madras High Court (Madurai Bench) 25 Apr 2022 Writ Petition (MD) No. 18111, 18114, 18116, 18119, 18121, 18122, 18125, 18128, 18131, 18134, 18138 Of 2019, Writ Miscellaneous Petition (MD) No. 14555, 14556, 14559, 14561, 14563, 14564, 14567, 14568, 14570, 14571, 14572, 14573, 14575, 14576, 14580, 14581 (2022) 04 MAD CK 0029
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (MD) No. 18111, 18114, 18116, 18119, 18121, 18122, 18125, 18128, 18131, 18134, 18138 Of 2019, Writ Miscellaneous Petition (MD) No. 14555, 14556, 14559, 14561, 14563, 14564, 14567, 14568, 14570, 14571, 14572, 14573, 14575, 14576, 14580, 14581

Hon'ble Bench

S.M.Subramaniam, J

Advocates

K.Appadurai, G.V.Vairam Santhosh

Final Decision

Dismissed

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2022) 04 MAD CK 0029
  • Coram: S.M.Subramaniam, J
  • Bench: Single Bench
  • Advocates: K.Appadurai, G.V.Vairam Santhosh
  • Result: Dismissed
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