Kisan Cooperative Sugar Factory Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi G Bench) 25 Apr 2022 Income Tax Appeal No. 1065/DEL/2017 (2022) 04 ITAT CK 0082
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 1065/DEL/2017

Hon'ble Bench

G.S. Pannu, P; Astha Chandra, J

Advocates

Umesh Takyar

Final Decision

Allowed

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0082
  • Coram: G.S. Pannu, P; Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Umesh Takyar
  • Result: Allowed
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