M/S S. R. Group Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi SMC Bench) 22 Apr 2022 Income Tax Appeal No. 1749/DEL/2021 (2022) 04 ITAT CK 0084
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1749/DEL/2021

Hon'ble Bench

Challa Nagendra Prasad, J

Advocates

Om Parkash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1), 143(3), 154

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0084
  • Coram: Challa Nagendra Prasad, J
  • Bench: Single Bench
  • Advocates: Om Parkash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1), 143(3), 154
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