DFMS Facility Private Limited. Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 28 Apr 2022 Income Tax Appeal No. 1799/DEL/2021 (2022) 04 ITAT CK 0107
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1799/DEL/2021

Hon'ble Bench

Challa Nagendra Prasad, J

Advocates

Sonali Shah, Om Prakash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0107
  • Coram: Challa Nagendra Prasad, J
  • Bench: Single Bench
  • Advocates: Sonali Shah, Om Prakash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154
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