Donboklang Ryntathiang Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 10 May 2022 Criminal Appeal No. 7 Of 2020, Criminal Miscellaneous Case No. 20 Of 2020
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 7 Of 2020, Criminal Miscellaneous Case No. 20 Of 2020

Hon'ble Bench

Sanjib Banerjee, CJ; W. Diengdoh, J

Advocates

H.L. Shangreiso, A. Syiem, K. Khan, S. Sengupta

Final Decision

Dismissed/ Disposed Of

Acts Referred

Protection Of Children From Sexual Offences Act, 2012 — Section 6#Code Of Criminal Procedure, 1973 — Section 161, 164, 164(3), 313#Evidence Act, 1872 — Section 80

Judgement Text

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