Orange Business Services India Solutions Private Limited Vs DCIT

Income Tax Appellate Tribunal (Delhi E Bench) 9 May 2022 Income Tax Appeal No. 5784/Del/2018 (2022) 05 ITAT CK 0024
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5784/Del/2018

Hon'ble Bench

A.D. Jain, P; Dr. B. R. R. Kumar, (AM)

Advocates

K.M. Gupta, Shweta Yadav

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 115JB, 142(1), 143(2), 143(3), 147, 148, 234B, 234C, 250(6)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 ITAT CK 0024
  • Coram: A.D. Jain, P; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: K.M. Gupta, Shweta Yadav
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 115JB, 142(1), 143(2), 143(3), 147, 148, 234B, 234C, 250(6)
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