Arihant Superstructures Ltd Vs Pushpa Agarwal

National Consumer Disputes Redressal Commission 9 May 2022 First Appeal No. 997 Of 2021 (2022) 05 NCDRC CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 997 Of 2021

Hon'ble Bench

R.K. Agrawal, President Member

Advocates

Arpit Gupta, Dhruv Gupta

Final Decision

Partly Allowed

Acts Referred
  • Consumer Protection Act, 2019 - Section 51

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 05 NCDRC CK 0005
  • Coram: R.K. Agrawal, President Member
  • Bench: Single Bench
  • Advocates: Arpit Gupta, Dhruv Gupta
  • Result: Partly Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 51
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