Amitabh Roy Vs Master Development Management (India) Pvt. Ltd. & Anr
Case No: Company Appeal (AT) (Insolvency) No. 274 Of 2022
Date of Decision: May 18, 2022
Acts Referred: Insolvency & Bankruptcy Code, 2016 — Section 9
Hon'ble Judges: Ashok Bhushan, Chairperson; Shreesha Merla, Member (T); Naresh Salecha, Member (T)
Bench: Full Bench
Advocate: Anand Sukumar, Mainak Bose, Bhupesh Kumar Pathak, Ankur Rai
Final Decision: Disposed Of