Ahanthem Bimol Singh, J
Heard Mr. D. Julius Riamei, learned counsel appearing for the petitioners; Mr. Shyam Sharma, learned GA for respondent Nos. 1 & 2 and Mr. Ng.
Jotindra Luwang, learned counsel for respondent No. 3.
The learned GA submitted that he is yet to receive any instruction from the authorities and accordingly prayed for granting three weeks’ further
time.
Prayer is allowed.
List this case again on 09-06-2022.
