B. P. Equities Pvt. Ltd And Others Vs Securities & Exchange Board Of India

Securities Appellate Tribunal Mumbai 12 May 2022 Appeal No. 628, 629 Of 2021, Miscellaneous Application No. 1134 Of 2021 (2022) 05 SEBI CK 0040
Bench: Full Bench

Judgement Snapshot

Case Number

Appeal No. 628, 629 Of 2021, Miscellaneous Application No. 1134 Of 2021

Hon'ble Bench

Tarun Agarwala Presiding Officer; M. T. Joshi, J; Meera Swarup, Member

Advocates

Chirag Shah, Akash Jain, Mansukhlal Hiralal, Deepak Dhane

Judgement Text

Translate:

1. Three weeks’ further time is allowed to the appellants to file rejoinder. List on June 21, 2022.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed

copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

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Case Metadata
  • Ck Citation: (2022) 05 SEBI CK 0040
  • Coram: Tarun Agarwala Presiding Officer; M. T. Joshi, J; Meera Swarup, Member
  • Bench: Full Bench
  • Advocates: Chirag Shah, Akash Jain, Mansukhlal Hiralal, Deepak Dhane
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