ACIT Vs Zodiac Transport Co.Pvt. Ltd

Income Tax Appellate Tribunal (Delhi F Bench) 25 May 2022 Income Tax Appeal No. 3391, 3392, 3560, 3561, 3562, 3563, 3564, 3565, 3566/DEL/2012 (2022) 05 ITAT CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3391, 3392, 3560, 3561, 3562, 3563, 3564, 3565, 3566/DEL/2012

Hon'ble Bench

Saktijit Dey, J; Pradip Kumar Kedia, (AM)

Advocates

T Kipgen

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 40A(3), 68, 132, 132(2), 143(3), 153A, 153A(b), 153C, 250, 271A, 278B

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 ITAT CK 0078
  • Coram: Saktijit Dey, J; Pradip Kumar Kedia, (AM)
  • Bench: Division Bench
  • Advocates: T Kipgen
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40A(3), 68, 132, 132(2), 143(3), 153A, 153A(b), 153C, 250, 271A, 278B
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