Palika Towns Llp Vs State Of U P And 2 Others
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Miscellaneous Writ (C ) Petition No. 10123 Of 2021
Hon'ble Bench
Surya Prakash Kesarwani, J; Vikas Budhwar, J
Advocates
Manu Khare, Anjali Upadhya, Ramendra Pratap Singh
Final Decision
Dismissed
Acts Referred
- Constitution Of India, 1950 - Article 12, 226, 299
- U.P. Industrial Area Development Act, 1976 - Section 2(d), 3
- Transfer of Property Act, 1882 - Section 3, 55, 55(1)(g)
- Companies Act, 1956 - Section 433, 537
- Income Tax Act, 1961 - Section 269UD, 269UE(1)
- Electricity (Supply) Act, 1948 - Section 49
- Electricity Act, 2003 - Section 24, 56
- Karnataka Sales Tax Act, 1957 - Section 15, 15(1)
Judgement Text
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