T. Balakrishnan & Ors Vs S. P. Fort Hospital & Ors

National Consumer Disputes Redressal Commission 25 May 2022 First Appeal No. 165 Of 2010 (2022) 05 NCDRC CK 0049
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 165 Of 2010

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Dr. K. P. Kylasanatha Pillay, Akanksha, Sweena Nair, Siddhartha Jha

Final Decision

Partly Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19
  • Indian Penal Code, 1860 - Section 34, 304II

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 NCDRC CK 0049
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Dr. K. P. Kylasanatha Pillay, Akanksha, Sweena Nair, Siddhartha Jha
  • Result: Partly Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
  • Indian Penal Code, 1860 - Section 34, 304II
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