M/S Everest Global Inc Pvt Ltd Vs A.C.I.T.

Income Tax Appellate Tribunal (Delhi D Bench) 30 May 2022 Income Tax Appeal No. 6697, 6698/DEL/2017 (2022) 05 ITAT CK 0090
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 6697, 6698/DEL/2017

Hon'ble Bench

N.K. Billaiya, (AM); Astha Chandra, J

Advocates

Vandana Bhandari, Sanjay Kumar

Final Decision

Allowed

Judgement Text

Translate:
Delhi HC
Surender Kumar Vs Manita
28 Oct 2025
Delhi HC
Yogesh Jain Vs D.S.S. Hotels Pvt Ltd & Ors.
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Case Metadata
  • Citation: (2022) 05 ITAT CK 0090
  • Coram: N.K. Billaiya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Vandana Bhandari, Sanjay Kumar
  • Result: Allowed
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