Central Bank of India Vs Tatanagar Transport Corporation & Ors

Debts Recovery Appellate Tribunal, Mumbai Bench 13 May 2022 Misc. Appeal No. 04 Of 2011 (2022) 05 DRAT CK 0012
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Misc. Appeal No. 04 Of 2011

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

T. N. Tripathi, Sachin Kaikini

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 05 DRAT CK 0012
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: T. N. Tripathi, Sachin Kaikini
  • Result: Dismissed
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