M/s. Samrat Wines & Ors Vs HDB Financial Services Ltd

Debts Recovery Appellate Tribunal, Mumbai Bench 17 May 2022 I.A. No. 147 Of 2022 In Misc. Appeal No. 51 Of 2022 (2022) 05 DRAT CK 0013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 147 Of 2022 In Misc. Appeal No. 51 Of 2022

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Rajesh Nagori, Amita Chaware, Charls De Souza, Padmakar Garad

Final Decision

Dismissed

Acts Referred
  • Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 18(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 DRAT CK 0013
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Rajesh Nagori, Amita Chaware, Charls De Souza, Padmakar Garad
  • Result: Dismissed
Referenced Acts & Sections
  • Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 18(1)
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