Anup M. Sangma & Ors Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 16 Jun 2022 Writ Petition (C) No. 352 Of 2020 (2022) 06 MEG CK 0038
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 352 Of 2020

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

P. T. Sangma, S. Sen, Z. E. Nongkynrih, Dr. N. Mozika, T. Sutnga, W. S. Gayang

Judgement Text

Translate:
From The Blog
CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Dec
16
2025

Court News

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Read More
Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Dec
16
2025

Court News

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Read More