Sriharsh Singh Vs Ireo Grace Realtech Private Limited & 4 Ors

National Consumer Disputes Redressal Commission 14 Jun 2022 Consumer Case No. 2500 Of 2018 (2022) 06 NCDRC CK 0018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 2500 Of 2018

Hon'ble Bench

Deepa Sharma, Presiding Member; Subhash Chandra, Member

Advocates

Sameer Chaudhary, Rahul Ahuja, Gaurav Sharma, Akarsh Sharma,

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(o), 14(1)(d), 21(a)(i)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 NCDRC CK 0018
  • Coram: Deepa Sharma, Presiding Member; Subhash Chandra, Member
  • Bench: Division Bench
  • Advocates: Sameer Chaudhary, Rahul Ahuja, Gaurav Sharma, Akarsh Sharma,
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(o), 14(1)(d), 21(a)(i)
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