Lauls Limited Malhotra Khandelwal & Co. Vs DCIT

Income Tax Appellate Tribunal (Delhi E Bench) 28 Jun 2022 Income Tax Appeal No. 473/DEL/2017, 3284, 5485/DEL/2018 (2022) 06 ITAT CK 0089
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 473/DEL/2017, 3284, 5485/DEL/2018

Hon'ble Bench

G.S. Pannu, P; Challa Nagendra Prasad, J

Advocates

P.C. Parwal, Garima Sharma

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 ITAT CK 0089
  • Coram: G.S. Pannu, P; Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: P.C. Parwal, Garima Sharma
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 143(3)
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