V.S.J.Dinakaran Vs Deputy Commissioner Of Income Tax And Others

Madras High Court 30 Jun 2022 Writ Appeal No. 1174 Of 2022, Civil Miscellaneous Petition No. 7405 Of 2022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 1174 Of 2022, Civil Miscellaneous Petition No. 7405 Of 2022

Hon'ble Bench

R. Mahadevan, J; J. Sathya Narayana Prasad, J

Advocates

Vandana Vyas, Sheela

Final Decision

Dismissed

Acts Referred

Prohibition Of Benami Property Transactions Act, 1988 — Section 2(9), 24, 24(1), 24(4), 24(3), 24(4)(a)(i), 24(4)(a)(ii), 24(5), 25, 26, 26(3), 153C, 245D(1)

Judgement Text

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Case Metadata
  • Coram: R. Mahadevan, J; J. Sathya Narayana Prasad, J
  • Bench: Division Bench
  • Advocates: Vandana Vyas, Sheela
  • Result: Dismissed
Referenced Acts & Sections

Prohibition Of Benami Property Transactions Act, 1988 — Section 2(9), 24, 24(1), 24(4), 24(3), 24(4)(a)(i), 24(4)(a)(ii), 24(5), 25, 26, 26(3), 153C, 245D(1)

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