M/s KMC Plastochem & Ors. Vs Canara Bank

Debts Recovery Appellate Tribunal, Allahabad Bench 13 Jul 2022 Misc. Application Dy. No. 439 Of 2021 (2022) 07 DRAT CK 0013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Application Dy. No. 439 Of 2021

Hon'ble Bench

R. D. Khare, Chairperson

Advocates

Abhay Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Recovery Of Debts And Bankruptcy Act, 1993 - Section 17A(2)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 07 DRAT CK 0013
  • Coram: R. D. Khare, Chairperson
  • Bench: Single Bench
  • Advocates: Abhay Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Recovery Of Debts And Bankruptcy Act, 1993 - Section 17A(2)
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