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High Court For The State Of Telangana:: At Hyderabad 28 Jul 2022 Motor Accident Civil Miscllaneous Appeal No. 2657 Of 2018 (2022) 07 TEL CK 0060
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Motor Accident Civil Miscllaneous Appeal No. 2657 Of 2018

Hon'ble Bench

G. Anupama Chakravarthy, J

Advocates

A Ravi Babu, Balla Ravindranath Savithri Devi

Final Decision

Disposed Of

Acts Referred
  • Motor Vehicles Act, 1988 - Section 166

Judgement Text

Translate:

1.,Loss of dependency,"Rs.6,30,000/-

2.,Funeral expenses,"Rs.15,000/-

3.,"Consortium (Rs.40,000/- each for 3 claimants).","Rs.1,20,000/-

4.,Loss of estate,"Rs.15,000/-

,TOTAL,"Rs.7,80,000/-

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Case Metadata
  • Ck Citation: (2022) 07 TEL CK 0060
  • Coram: G. Anupama Chakravarthy, J
  • Bench: Single Bench
  • Advocates: A Ravi Babu, Balla Ravindranath Savithri Devi
  • Result: Disposed Of
Referenced Acts & Sections
  • Motor Vehicles Act, 1988 - Section 166
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