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National Company Law Tribunal, Mumbai Bench Court IV 26 Jul 0202 CP/52(MB)/2022 (202) 07 NCLT CK 0010
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

CP/52(MB)/2022

Hon'ble Bench

Kishore Vemulapalli, Member (J); Manoj Kumar Dubey, Member (T)

Advocates

Sankalp Anantwar, Pranav Sampath, Arka Saha, Tanvi Goenka, Ankita Roy

Final Decision

Dismissed

Judgement Text

Translate:

The Court is convened through Video Conference.

1. Mr. Sankalp Anantwar, Ld. Counsel for the Petitioner present. Mr. Pranav Sampath a/w Arka Saha, Tanvi Goenka and Ankita Roy i/b Khaitan &

Co., Ld. Counsel for the Respondent - 2 & 3 present.

2. Both sides reported that the present Petition became infructuous. In view of the same, CP/52(MB)/2022 is dismissed as infructuous. Further

directed the RD to consider the request of the Petitioner for receiving their AGM reports.

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Case Metadata
  • Ck Citation: (202) 07 NCLT CK 0010
  • Coram: Kishore Vemulapalli, Member (J); Manoj Kumar Dubey, Member (T)
  • Bench: Division Bench
  • Advocates: Sankalp Anantwar, Pranav Sampath, Arka Saha, Tanvi Goenka, Ankita Roy
  • Result: Dismissed
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