Rajesh Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi F Bench) 3 Aug 2022 Income Tax Appeal No. 1465/DEL/2020 (2022) 08 ITAT CK 0014
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1465/DEL/2020

Hon'ble Bench

Saktijit Dey, J; Dr. B. R. R. Kumar, (AM)

Advocates

Lalit Mohan, Monika Agarwal, Indu Bala Saini

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 80HH, 143(3), 147, 148, 148(1), 148(2), 151, 260A

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 08 ITAT CK 0014
  • Coram: Saktijit Dey, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Lalit Mohan, Monika Agarwal, Indu Bala Saini
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 80HH, 143(3), 147, 148, 148(1), 148(2), 151, 260A
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