M/S Advance Ventilation (P) Ltd. Vs Dy. CIT

Income Tax Appellate Tribunal (Delhi A Bench) 16 Aug 2022 Income Tax Appeal No. 1835/DEL/2020 (2022) 08 ITAT CK 0059
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1835/DEL/2020

Hon'ble Bench

N. K. Billaiya, (AM); Anubhav Sharma, J

Advocates

Kanav Bali

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1)

Judgement Text

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Case Metadata
  • Citation: (2022) 08 ITAT CK 0059
  • Coram: N. K. Billaiya, (AM); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Kanav Bali
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1)

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