Asha Shivaji Sanap Vs Gajesh Labhchand Jain & Anr

National Company Law Appellate Tribunal New Delhi 29 Aug 2022 Company Appeal (AT) (Insolvency) No. 1038 Of 2022 & I.A. No. 3005 Of 2022 (2022) 08 NCLAT CK 0044
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1038 Of 2022 & I.A. No. 3005 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)

Advocates

Aditya Gauri, Dhananjaya Sud, Amar Vivek, Rajendra Beniwal, Amar Singhania, Rajat Kashyap

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 08 NCLAT CK 0044
  • Coram: Ashok Bhushan, Chairperson; M. Satyanarayana Murthy, Member (J); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Aditya Gauri, Dhananjaya Sud, Amar Vivek, Rajendra Beniwal, Amar Singhania, Rajat Kashyap
  • Result: Dismissed
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