ACIT Vs Mohsin Ali Vakil

Income Tax Appellate Tribunal (Delhi E Bench) 25 Aug 2022 Income Tax Appeal No. 784/DEL/2019 (2022) 08 ITAT CK 0074
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 784/DEL/2019

Hon'ble Bench

N. K. Billaiya, (AM); Astha Chandra, J

Advocates

Sanjeev Kapoor, Amit Shukla

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 40(1), 41(1), 143(1)

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2022) 08 ITAT CK 0074
  • Coram: N. K. Billaiya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Sanjeev Kapoor, Amit Shukla
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40(1), 41(1), 143(1)
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