Subramanian.P Vs State

Madras High Court 14 Jul 2022 Criminal Revision Case No. 326 Of 2022, Criminal Miscellaneous Petition No. 3404 Of 2022 (2022) 07 MAD CK 0099
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No. 326 Of 2022, Criminal Miscellaneous Petition No. 3404 Of 2022

Hon'ble Bench

D.Bharatha Chakravarthy, J

Advocates

K.P.Anantha Krishnan, S.Vinoth Kumar

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 201, 211, 420, 465, 466, 467, 468, 471, 511
  • Code Of Criminal Procedure, 1973 - Section 227, 228

Judgement Text

Translate:
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2022) 07 MAD CK 0099
  • Coram: D.Bharatha Chakravarthy, J
  • Bench: Single Bench
  • Advocates: K.P.Anantha Krishnan, S.Vinoth Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 201, 211, 420, 465, 466, 467, 468, 471, 511
  • Code Of Criminal Procedure, 1973 - Section 227, 228
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