Himanshu Sharma Vs Union Territory Of J & K

National Green Tribunal Principal Bench, New Delhi 30 Aug 2022 Original Application No. 338 Of 2021 (2022) 08 NGT CK 0030
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 338 Of 2021

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 08 NGT CK 0030
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
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