Pramod Vs State of Uttar Pradesh & Ors

National Green Tribunal Principal Bench, New Delhi 6 Sep 2022 Review Application No. 22 Of 2022 In Appeal No. 23 Of 2021 (I.A. No. 193 Of 2022)
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Application No. 22 Of 2022 In Appeal No. 23 Of 2021 (I.A. No. 193 Of 2022)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred

Code of Civil Procedure, 1908 — Order 47 Rule 1

Judgement Text

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Case Metadata
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections

Code of Civil Procedure, 1908 — Order 47 Rule 1