Anand Giri Alias Ashok Kumar Chotiya Vs State Of U.P. And Another

Allahabad High Court 9 Sep 2022 Criminal Miscellaneous Bail Application No. 51323 Of 2021 (2022) 09 AHC CK 0027
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 51323 Of 2021

Hon'ble Bench

Sanjay Kumar Singh, J

Advocates

Vineet Vikram, Imran Ullah, G.S. Chaturvedi, Anurag Kumar Singh, Sanjay Kumar Yadav, Shiv Kumar Pal, Alok Kumar Dubey, Saumitra Dwivedi, Vinay Prakash Shukla, Rishi Shankar Dwivedi, Niraj Tiwari

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 107, 120B, 306
  • Code Of Criminal Procedure, 1973 - Section 161, 439

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2022) 09 AHC CK 0027
  • Coram: Sanjay Kumar Singh, J
  • Bench: Single Bench
  • Advocates: Vineet Vikram, Imran Ullah, G.S. Chaturvedi, Anurag Kumar Singh, Sanjay Kumar Yadav, Shiv Kumar Pal, Alok Kumar Dubey, Saumitra Dwivedi, Vinay Prakash Shukla, Rishi Shankar Dwivedi, Niraj Tiwari
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 107, 120B, 306
  • Code Of Criminal Procedure, 1973 - Section 161, 439
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