J.Selvakumar Vs Rajeswari (Deceased)

Madras High Court 12 Sep 2022 Civil Revision Petition No. 2820 Of 2022, Civil Miscellaneous Petition No. 15236 Of 2022 (2022) 09 MAD CK 0067
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 2820 Of 2022, Civil Miscellaneous Petition No. 15236 Of 2022

Hon'ble Bench

S.Sounthar, J

Advocates

V.Ayyadurai, D.Raghu, N.Vijayaraj

Final Decision

Dismissed/ Disposed Of

Acts Referred
  • Tamil Nadu Regulation Of Rights And Responsibilities Of Landlords And Tenants Act, 2017 - Section 4, 4(2), 13(1), 21, 21(2), 21(2)(a), 21(2)(b), 23, 34
  • Transfer Of Property Act, 1882 - Section 106, 106(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 MAD CK 0067
  • Coram: S.Sounthar, J
  • Bench: Single Bench
  • Advocates: V.Ayyadurai, D.Raghu, N.Vijayaraj
  • Result: Dismissed/ Disposed Of
Referenced Acts & Sections
  • Tamil Nadu Regulation Of Rights And Responsibilities Of Landlords And Tenants Act, 2017 - Section 4, 4(2), 13(1), 21, 21(2), 21(2)(a), 21(2)(b), 23, 34
  • Transfer Of Property Act, 1882 - Section 106, 106(4)
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