In re: News item published in the Telugu Newspaper named, Eenadu, Andhra Pradesh edition dated: 29th July, 2021, titled �illegal sand mining in Prakasham and Kadapa District, Andhra Pradesh Vs

National Green Tribunal Principal Bench, New Delhi 14 Oct 2022 Original Application No. 243 Of 2022 (2022) 10 NGT CK 0001
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 243 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 10 NGT CK 0001
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
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