Sameer Bansal Director (Suspended) of NSP Associates (India) Pvt. Ltd Vs Canara Bank & Anr

National Company Law Appellate Tribunal New Delhi 14 Oct 2022 Company Appeal (AT) (Insolvency) No. 1188 Of 2022 (2022) 10 NCLAT CK 0027
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1188 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)

Advocates

Gaurav Mitra, Pranav Khanna, PBA Srinivasan, Parth Tandon

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 7(1), 9, 10

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 10 NCLAT CK 0027
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Gaurav Mitra, Pranav Khanna, PBA Srinivasan, Parth Tandon
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 7(1), 9, 10
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