In re: News item published in The Hindu dated 11.07.2022 titled �Villagers� stir against solar plants protects khejri trees� Vs

National Green Tribunal Principal Bench, New Delhi 19 Oct 2022 Original Application No. 504 Of 2022 (2022) 10 NGT CK 0042
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 504 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

Translate:
Orissa HC
Kanchan Ram Vs State Of Odisha & Ors
29 Oct 2025
Orissa HC
Urmila Pradhan Vs State Of Odisha & Ors
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Case Metadata
  • Ck Citation: (2022) 10 NGT CK 0042
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
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