Hexa Securities & Finance Company Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi B Bench) 10 Nov 2022 Income Tax Appeal No. 1124/DEL/2020 (2022) 11 ITAT CK 0027
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1124/DEL/2020

Hon'ble Bench

Shamim Yahya, (AM); Yogesh Kumar US, J

Advocates

Anil Jain, Rajendra Jha

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 14A

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 ITAT CK 0027
  • Coram: Shamim Yahya, (AM); Yogesh Kumar US, J
  • Bench: Division Bench
  • Advocates: Anil Jain, Rajendra Jha
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 14A
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