Mahalakshmi Vs State

Madras High Court 14 Nov 2022 Criminal Original Petition No. 27775 Of 2022 (2022) 11 MAD CK 0077
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 27775 Of 2022

Hon'ble Bench

A.D.Jagadish Chandira, J

Advocates

D.Umadevi, C.E.Pratap

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 420, 465, 467, 468, 471

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 11 MAD CK 0077
  • Coram: A.D.Jagadish Chandira, J
  • Bench: Single Bench
  • Advocates: D.Umadevi, C.E.Pratap
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 420, 465, 467, 468, 471
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